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State of Rajasthan - Section

Section 72 in Rajasthan Stamp Rules, 1955

72. General Superintendence over Collectors.

(1)Subject to the provisions of the Act, general superintendence and control over Collectors, shall vest in the Inspector General of Stamps.
(2)The Inspector General of Stamps shall decide the territorial jurisdiction of Collectors at places where there is more than one officer functioning as Collector under the Act.]