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Gauhati High Court

The Regional Director (North Eastern ... vs Asmot Ali And 5 Ors on 9 October, 2023

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                                          Page No.# 1/2

GAHC010093042023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : Review.Pet./59/2023

         THE REGIONAL DIRECTOR (NORTH EASTERN REGION)
         STAFF SELECTION COMMISSION, HOUSEFED COMPLEX, LAST GATE
         BASISTHA ROAD, P.O. ASSAM SACHIVALAYA, DISPUR, GUWAHATI- 6.



         VERSUS

         ASMOT ALI AND 5 ORS.
         S/O- ABDUL ROSHID, VILL. 2 NO. JARAGURI, P.O. SIDAL TALI, P.S.
         MANIKPUR, DIST.- BONGAIGAON, ASSAM, PIN- 783383.

         2:THE UNION OF INDIA
          REP. BY THE SECRETARY TO THE GOVT. OF INDIA
          MINISTRY OF HOME AFFAIRS (MHA)
          NEW DELHI- 110003.

         3:THE DIRECTOR GENERAL CRPF (RECRUITMENT BRANCH)
          EAST BLOCK-7
          LEVEL-4
          SECTOR- 01
          RK PURAM
          NEW DELHI- 110066.

         4:THE ASSISTANT COMMANDANT
          BORDER SECURITY FORCE
          DHUBRI
          BSF CAMPUS ALOMGANJ
          P.O. ALOMGANJ
          DIST.- DHUBRI
         ASSAM
          PIN- 783339.

         5:THE COMMANDANT-CUM-PRESIDING OFFICER
                                                                           Page No.# 2/2

              CENTRAL ARMED POLICE FORCES (CAPFS) BOARD
              GROUP CENTRE
              CRPF
              NINE MILE
              GUWAHATI- 22.

              6:THE DETAILED MEDICAL EXAMINATION BOARD
               HEADED BY ITS PRESIDING OFFICER
               GROUP CENTRE
              CRPF
               NINE MILE
               GUWAHATI- 22

Advocate for the Petitioner   : MRS. A GAYAN

Advocate for the Respondent : N CHAKRABARTY (R-1)




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                            ORDER

09.10.2023 Shri R. Islam, learned counsel for the opposite party / writ petitioner submits that there is another review petition which is analogous being Review.Pet./62/2023.

List this case after the ensuing Puja Vacation along with Review.Pet./62/2023.

JUDGE Comparing Assistant