Bombay High Court
Ruchi Soya Industries Limited vs Union Of India 2 Ors on 21 December, 2018
Bench: Akil Kureshi, M.S. Sanklecha
14. os wp 3164-18.doc
R.M. AMBERKAR
(Private Secretary)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
O.O.C.J.
WRIT PETITION NO. 3164 OF 2018
Ruchi Soya Industries Ltd .. Petitioner
Versus
Union of India & Ors. .. Respondents
...................
Mr. Rajesh Rawal i/by Ms. Deepali Jadhav for the Petitioner
...................
CORAM : AKIL KURESHI &
M.S. SANKLECHA, JJ.
DATE : DECEMBER 21, 2018.
P.C.:
1. Learned counsel for the petitioner states that notice has been served on the respondents. Affidavit to that effect shall be filed within one week. S.O to 18th January, 2019.
Respondents may file reply before the said date.
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