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[Cites 0, Cited by 2] [Entire Act]

State of Telangana - Section

Section 82 in Greater Hyderabad Municipal Corporation Act, 1955

82. Communication of orders of the Tribunal and the transmission of the records of the case to the Commissioner.

- The Tribunal shall send a copy of its orders made under section 77 or 78, unless an appeal is preferred therefrom, in which case, a copy of the order of the High Court, along with the records of the case, to the Commissioner.