Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 432 in Orissa Municipal Rules, 1953 432. Before the Orissa Service Code, the Orissa Leave Rules, the Travelling Allowance Rules are given effect to the Council shall adopt them by a resolution with such modifications as may be approved by the Government.
