Delhi High Court - Orders
Avtar Singh Kocchar @ Dolly vs Enforcement Directorate on 1 November, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~1(appellate Matter)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 1814/2023
AVTAR SINGH KOCCHAR @ DOLLY ..... Petitioner
Through: Dr. Shamsuddin, Mr. Mrinal Bharti,
Mr. anup Kr. Pandey, Ms. Sanjana
Srivastava, Mr. Shishir Pandey, Ms.
Sanskriti S Gupta, Mr. Garvil Singh
Advs.
versus
ENFORCEMENT DIRECTORATE ..... Respondent
Through: Mr.Zoheb Hossain, Spl.counsel for
ED with Mr.Vivek Gumani and
Mr.Kartik Sabharwal, Advs.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 01.11.2023 On behalf of respondent, an adjournment has been sought which has been opposed by the learned counsel for the petitioner.
At request, the matter is adjourned to 10.11.2023.
DINESH KUMAR SHARMA, J NOVEMBER 1, 2023 Pallavi This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 00:27:11