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Union of India - Section

Section 1118 in The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

1118.

[20th December, 2007]An Act to declare the institution known as the Rajiv Gandhi Institute of Petroleum Technology to be an institution of national importance and to provide for its incorporation and for matters connected therewith.BE it enacted by Parliament in the Fifty-eighth Year of the Republic of India as follows:-