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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(vi) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(vi)One Head of the recognised institution to be nominated by the Vice-Chancellor by rotation from amongst the Heads of recognised institutions, in the manner specified by the Statutes:]