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[Cites 0, Cited by 0] [Section 118(1a)] [Section 118] [Entire Act]

State of Maharashtra - Subsection

Section 118(1a)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)for the words "Zilla Parishads" or the word "Parishad" the words "Panchayat Samiti".