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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(1A) in The U.P. Regulation Of Money-Lending Act, 1976

(1A)[ Where any information regarding loan is sought by the debtor from the money-lender, the money-lender shall be bound to give such information to the debtor.] [Inserted by U.P. Act No. 13 of 2008]