Supreme Court - Daily Orders
Hiralal Babulal Soni vs The State Of Maharashtra on 22 May, 2019
Bench: Arun Mishra, M.R. Shah
ITEM NO.115 COURT NO.4 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 579-580/2012
HIRALAL BABULAL SONI Appellant(s)
VERSUS
THE STATE OF MAHARASHTRA & ORS. Respondent(s)
WITH Crl.A. No. 581-583/2012 (II-A)
Crl.A. No. 584/2012 (II-A)
Date : 22-05-2019 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE M.R. SHAH
(VACATION BENCH)
For Appellant(s) Mr. Manoj Swarup, Sr. Adv.
Mr. Hiren Dasan, Adv.
Mr. Uday Gupta, Adv.
Mr. Chand Qureshi, Adv.
Mr. Harish Dasan, Adv.
Mr. Mohd. Tajdar Siddiqui, Adv.
Mr. Mushtaq Ahmad, AOR
Ms. Shreya Sethi, Adv.
Mr. Mukesh Kumar, Adv.
Ms. Padma Priya, Adv.
For M/s. M. V. Kini & Associates, AOR
For Respondent(s) Mrs. V. D. Khanna, AOR
Mr. Nishant Ramakantrao Katneshwarkar, AOR
Mr. Anoop Kandari, Adv.
Mr. Nishant Sharma, Adv.
Ms. Suhasini Sen, Adv.
Mr. A.K. Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List after eight weeks.
Learned counsel for the appellant to furnish a copy of the relevant appeal paper-book(s) to learned counsel for the respondent Signature Not Verified Digitally signed by R NATARAJAN during the course of the day.
Date: 2019.05.22 16:50:56 IST Reason:(R. NATARAJAN) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER