Section 328(c) in Police Regulations, Bengal , 1943
(c)He shall also search the prisoner and remove everything from his possession, except articles of wearing apparel, and shall give the prisoner a receipt for all articles taken from his possession. (See regulation 322.) Glass, conch-shell or iron bangles shall not be removed from the person of female prisoners. He shall allow the prisoner to take only strictly necessary clothing into the lock-up.