Section 7(6)(c) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007
(c)Certificate (where applicable) from the duly authorized officer of the office of the Deputy Commissioner, Shimla to the effect that the residence on the sealed or restricted road, as the case may be, is not approachable from any other road and that the applicant has his own garage or has a facility of a regular parking place;