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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in Sales Tax New Deferment Scheme For Industries, 1989

(2)[. The benefits allowed under Explanation 1 above shall be available to new units and units which have undergone expansion or diversification as defined in this scheme.] [Substituted by Notification No. F.4(66)FD/GR.IV/82-11 dated 18.04.1991 Published in Rajasthan Gazette Extraordinary 4-C(ii) dated 18.4.91 page 41-12.]Annexure 'A' - [Omitted] [Omitted by Notification No. F.4(92)FD/GR.IV/91-56 dated 07.09.91 Published in Rajasthan Gazette Extraordinary 4-C(ii) dated 07.09.91 page 211-53.]Annexure 'B'List of Industries not eligible for Sales Tax deferment under the New Deferment Scheme