Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Chattisgarh - Subsection Section 11(1) in Chhattisgarh Biological Diversity Rules, 2015 (1)The Board shall meet at least two times in a year normally after a period of six months at the Head quarters of the Board or at such place, as may be decided by the Chairperson;
