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[Cites 0, Cited by 0] [Section 97(5)] [Section 97] [Entire Act]

State of Maharashtra - Subsection

Section 97(5)(a) in Maharashtra Public Universities Act, 2016

(a)prepare an overall comprehensive development plan of the college regarding academic, administrative and infrastructural growth, and enable college to foster excellence in curricular, co-curricular and extra-curricular activities ;