Madhya Pradesh High Court
Gajendra Singh vs The State Of Madhya Pradesh Thr on 20 March, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 683 of 2017 (GAJENDRA SINGH Vs THE STATE OF MADHYA PRADESH THR) Dated : 20-03-2023 List along with Criminal Appeal No.744 of 2017.
(ROHIT ARYA) (SATYENDRA KUMAR SINGH)
JUDGE JUDGE
(Dubey)
SUNEEL DUBEY
2023.03.21
11:05:42 -07'00'