Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 56 in The Dock Workers (Safety, Health And Welfare) Regulations, 1990 56. Knotting of chains and wire ropes .-No chain or wire rope shall be used in dock work with a knot in it. F.-TRANSPORT EQUIPMENT AND OPERATIONS
