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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Himachal Pradesh - Subsection

Section 25(1)(c) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

(c)a written acknowledgement of such right has been executed by all persons interested in the admission or denial thereof.