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[Cites 0, Cited by 0] [Section 54(3)] [Section 54] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54(3)(a) in The U.P. Electricity Reforms Act, 1999

(a)the terms "licence", or "licensee" shall have the meaning as defined in this Act and the licences issued under the said Act of 1948 shall be construed as having been issued under this Act;