Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Tripura - Subsection Section 4(2)(d) in Tripura Town and Country Planning Act, 1975 (d)undertake, assist and encourage the collection, maintenance and publication of statistics, bulletins and monographs on planning and its methodology;