Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 28 in Ayush and Health Sciences University of Chhattisgarh Act, 2008

28. Board for Sports and Students Welfare.

(1)The university shall establish a Board for Sports and Students Welfare.
(2)The constitution, powers and duties of the Board established under sub-section (1) shall be as prescribed by the Statutes.