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[Cites 0, Cited by 0] [Section 583] [Entire Act]

State of Assam - Subsection

Section 583(ii) in The Assam Excise Rules, 2016

(ii)In all cases, the Excise Officer in charge of a Foreign Liquor Manufactory, brewery or a Country Spirit Bottling, shall maintain a record of the number of the lost or damaged Holograms, and of the Serial (Sequential) Numbers of the lost or damaged Holograms.