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[Cites 0, Cited by 3] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(3) in The Representation of the People Act, 1951

(3)The returning officer shall, on being satisfied as to the genuineness of a notice or withdrawal and the identity of the person delivering it under sub-section (1), cause the notice to be affixed in some conspicuous place in his office.