Madhya Pradesh High Court
Jonathan Allen vs Zoom Developers Pvt.Ltd. on 2 September, 2015
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COMP.P. No.4/2010
2.9.2015
Shri Vijayesh Atre, learned counsel for the petitioner.
Shri V.P. Khare, learned counsel for Punjab National
Bank.
Shri D.K. Chhabra, learned counsel for the respondent.
It is pointed out that other company petitions against the same respondent are pending.s List along with Company Petition No.3/2010.
(Prakash Shrivastava) Judge BDJ