Supreme Court - Daily Orders
National Aviation Auth.Of India Ltd. vs Jatnadevi Tejraj Jain . on 13 November, 2014
ITEM NO.98 REGISTRAR COURT. 2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Civil Appeal No(s). 2515/2012
NATIONAL AVIATION AUTH.OF INDIA LTD. Appellant(s)
VERSUS
JATNADEVI TEJRAJ JAIN & ORS. Respondent(s)
Date : 13/11/2014 This appeal was called on for hearing today.
For Appellant(s) Mr.S.Syed Mahaboob,adv.
Mr. Shiv Kumar Suri,Adv.
For Respondent(s) Ms.Pallavi Tayal,adv.
Mr. Chanchal Kumar Ganguli,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report is that the appellant has already filed the statement of case. The respondent No.7 shall file the statement of case within a period of 35 days whereafter no further extension shall be provided.
List again on 28.01.2015.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2014.11.15 10:42:26 IST Reason: