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Supreme Court - Daily Orders

National Aviation Auth.Of India Ltd. vs Jatnadevi Tejraj Jain . on 13 November, 2014

     ITEM NO.98                            REGISTRAR COURT. 2                SECTION IX

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR M K HANJURA

     Civil Appeal                 No(s).   2515/2012

     NATIONAL AVIATION AUTH.OF INDIA LTD.                                 Appellant(s)

                                                       VERSUS

     JATNADEVI TEJRAJ JAIN & ORS.                                         Respondent(s)


     Date : 13/11/2014 This appeal was called on for hearing today.


     For Appellant(s)                      Mr.S.Syed Mahaboob,adv.
                                           Mr. Shiv Kumar Suri,Adv.


     For Respondent(s)                     Ms.Pallavi Tayal,adv.
                                           Mr. Chanchal Kumar Ganguli,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The office report is that the appellant has already filed the statement of case. The respondent No.7 shall file the statement of case within a period of 35 days whereafter no further extension shall be provided.

List again on 28.01.2015.

(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2014.11.15 10:42:26 IST Reason: