Section 4(2) in The Assam Civil Services (Conduct) Rules, 1965
(2)On occasions, such as weddings, anniversaries, funerals or religious functions, when the making of a gift is in conformity with the prevailing religious or social practice, a Government servant may accept gifts from his near relatives but he shall make a report to the Government if the value of any such gift exceeds-(i)Rs. 500, in the case of a Government servant holding any Class I or Class II post;(ii)Rs. 250, in the case of a Government servant holding any Class III posts; and(iii)Rs. 100, in the case of a Government servant holding any Class IV post.
