Section 31 in The Narcotic Drugs And Psychotropic Substances Rules, 1985
31. Manufacture of opium.
- Opium shall not be manufactured save by the Central Government Opium Factories at Ghazipur and Neemuch:Provided that opium mixtures may be manufactured from opium lawfully possessed by a person authorised under the rules made by the State Governments for the said purpose.
