Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 15 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

15.

With the commencement of the Act, and before or after enforcement of the rules made thereunder, the Chief Forest Officer shall call upon all syiems, Wahadadar, lyngdohs, Sirdars, Dolois or any other local administrative heads to submit by a prescribed date a list of all Raid Forests situated within their respective jurisdiction with the particulars as given the Appendix II.