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[Cites 0, Cited by 0] [Section 104] [Entire Act]

Union of India - Subsection

Section 104(10) in The Coal Mines Regulations, 2011

(10)Where any road exists above the level of the surrounding area, it shall be provided with strong parapet wall or embankment with a height of not less than half the diameter of the wheel of the largest dumper or other vehicle plying or one meter, whichever is greater and of adequate width to prevent any vehicle from getting off the road.