Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Union of India - Subsection Section 17(o) in The State Financial Corporations (Amendment) Act, 2000 (o)leasing, sub- leasing or giving on hire or hire- purchase of industrial plant, equipment, machinery or any other asset;
