Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(1)(b) in The West Bengal Correctional Services Act, 1992 (b)There shall be such other officers and staff in every subsidiary correctional home as the State Government may from time to time appoint.