Madhya Pradesh High Court
Jagdish Singh Tomar vs Vijay Singh Tomar on 4 May, 2017
MA-662-2006 (JA GDISH SIN GH T OMAR Vs VIJA YSINGH T OIWAR ) 04-05-2017 Shri Arun Sharma, Advocate for the appellant. None for the respondent No. 2.
Since arguing counsel for respondent No. 2 is reported to be on adjustment, case is adjourned. It be listed after summer vacation. (SUNIL KUMAR AWASTHI) JUDGE neetu