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Supreme Court - Daily Orders

Competition Commission Of India . vs Google Llc on 4 September, 2020

                                                 1

      ITEM NO.15               Court 1 (Video Conferencing)           SECTION XIV

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C) No(s).13716-13717/2017
      (Arising out of impugned final judgment and order dated 27-04-2015
      in LPA No. 733/2014 27-04-2015 in WPC No. 7084/2014 passed by the
      High Court Of Delhi At New Delhi)

      COMPETITION COMMISSION OF INDIA                               Petitioner(s)

                                                VERSUS

      GOOGLE LLC & ORS.                                             Respondent(s)
      (IA No. 1/2017 - CONDONATION OF DELAY IN FILING)

      WITH
      SLP(C) No. 30641/2018 (XIV)
      (FOR ADMISSION and I.R. and IA No.166811/2018-EXEMPTION FROM FILING
      C/C OF THE IMPUGNED JUDGMENT and IA No.166814/2018-PERMISSION TO
      FILE LENGTHY LIST OF DATES and IA No.166809/2018-PERMISSION TO FILE
      ADDITIONAL DOCUMENTS/FACTS

      SLP(C) No. 33871/2018 (XIV)
      (FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
      41762/2019IA No. 41762/2019 - PERMISSION TO FILE ADDITIONAL
      DOCUMENTS/FACTS/ANNEXURES)

      SLP(C) No. 4254/2019 (XIV)
      (FOR      STAY     APPLICATION      ON      IA      48935/2019
      FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
      48937/2019 FOR INTERVENTION APPLICATION ON IA 66255/2019
      IA No. 66255/2019 - INTERVENTION APPLICATION IA No. 48937/2019 -
      PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES
      IA No. 48935/2019 - STAY APPLICATION)

      SLP(C) No. 4009/2019 (XIV)

      SLP(C) No. 8546/2020 (XIV)
      (FOR ADMISSION and I.R.
      IA No. 45284/2020 - PERMISSION TO FILE ADDITIONAL
      DOCUMENTS/FACTS/ANNEXURES)

      Date : 04-09-2020 These matters were called on for hearing today.

      CORAM :
Signature Not Verified

Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2020.09.04
                         HON'BLE THE CHIEF JUSTICE
16:42:33 IST
Reason:                  HON'BLE MR. JUSTICE A.S. BOPANNA
                         HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
                                   2

For Petitioner(s)   Mr.   Harish Salve,Sr.Adv.
                    Mr.   Mahesh Agarwal,Adv.
                    Mr.   Ajit Warrier,Adv.
                    Mr.   Rohan Kochar,Adv.
                    Mr.   Anshuman Srivastava,Adv.
                    Mr.   Rohan Talwar,Adv.
                    Mr.   E. C. Agrawala, AOR

                    Mr.   Krishnan Venugopal,Sr.Adv.
                    Mr.   Rahul Goel,Adv.
                    Ms.   Anu Monga,Adv.
                    Ms.   Parul Shukla,Adv.
                    Mr.   E.C. Agrawala,AOR

                    Mr.   P.S. Narasimha,Sr.Adv.
                    Mr.   Arjun Krishnan, AOR
                    Mr.   Ankuar Singh,Adv.
                    Ms.   Neha Mishra,Adv.

                    Mr.   Mukul Rohatgi,Sr.Adv.
                    Mr.   Naval Chopra, Adv.
                    Mr    Anuj Berry,Adv.
                    Mr.   Aman Singh Sethi, Adv.
                    Mr.   P S S Bhargava,Adv. Advocate
                    Ms.   Anjali Kumar, Adv.
                    Mr.   Shardul S Shroff,AOR
                    Dr.   Abhishek Manu Singhvi,Sr.Adv.
                    Dr.   Dhruv Mehta,Sr.Adv.
                    Mr.   Ajit Warrier,Adv.
                    Mr.   Naval Chopra,Adv.
                    Mr.   Harman Singh Sandhu,Adv.
                    Mr.   Angad Kochhar,Adv.
                    Mr.   Aman Singh Sethi,Adv.
                    Ms.   Nitika Dwivedi,Adv.
                    Ms.   Tanvi Dubey,Adv.
                    Mr.   Devansh Agarwal,Adv.

For Respondent(s)   Mr.   K.M. Nataraj,ASG
                    Mr.   Atulesh Kumar,Adv.
                    Mr.   Sharath Nambiar,Adv.
                    Mr.   Vikas Bansal,Av.
                    Mr.   Raj Bahadur Yadav, AOR

                    Mr. Ashwarya Sinha, AOR

                    Mr. Neeraj Shekhar, AOR

                    Mr.   M. P. Devanath, AOR
                    Mr.   Sahil Khanna,Adv.
                    Ms.   Hemangini Dadwal,Adv.
                    Ms.   Tanaya Sethi,Adv.
                    Ms.   Shreya Singh,Adv.
                                  3


                   Mr.   Pukhrambam Ramesh Kumar, AOR
                   Mr.   Vaibhav Chowkse,Adv.
                   Ms.   Ela Bali,Adv.
                   Ms.   Anupama Ng.,Adv.
                   Mr.   Karun Sharma,Adv.

                   Ms. Ruchira Goel, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

List the matters on 16th September, 2020.

(MADHU BALA) (INDU KUMARI POKHRIYAL) AR-CUM-PS ASSISTANT REGISTRAR