Supreme Court - Daily Orders
Competition Commission Of India . vs Google Llc on 4 September, 2020
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ITEM NO.15 Court 1 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).13716-13717/2017
(Arising out of impugned final judgment and order dated 27-04-2015
in LPA No. 733/2014 27-04-2015 in WPC No. 7084/2014 passed by the
High Court Of Delhi At New Delhi)
COMPETITION COMMISSION OF INDIA Petitioner(s)
VERSUS
GOOGLE LLC & ORS. Respondent(s)
(IA No. 1/2017 - CONDONATION OF DELAY IN FILING)
WITH
SLP(C) No. 30641/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.166811/2018-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.166814/2018-PERMISSION TO
FILE LENGTHY LIST OF DATES and IA No.166809/2018-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS
SLP(C) No. 33871/2018 (XIV)
(FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
41762/2019IA No. 41762/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 4254/2019 (XIV)
(FOR STAY APPLICATION ON IA 48935/2019
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
48937/2019 FOR INTERVENTION APPLICATION ON IA 66255/2019
IA No. 66255/2019 - INTERVENTION APPLICATION IA No. 48937/2019 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES
IA No. 48935/2019 - STAY APPLICATION)
SLP(C) No. 4009/2019 (XIV)
SLP(C) No. 8546/2020 (XIV)
(FOR ADMISSION and I.R.
IA No. 45284/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 04-09-2020 These matters were called on for hearing today.
CORAM :
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2020.09.04
HON'BLE THE CHIEF JUSTICE
16:42:33 IST
Reason: HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
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For Petitioner(s) Mr. Harish Salve,Sr.Adv.
Mr. Mahesh Agarwal,Adv.
Mr. Ajit Warrier,Adv.
Mr. Rohan Kochar,Adv.
Mr. Anshuman Srivastava,Adv.
Mr. Rohan Talwar,Adv.
Mr. E. C. Agrawala, AOR
Mr. Krishnan Venugopal,Sr.Adv.
Mr. Rahul Goel,Adv.
Ms. Anu Monga,Adv.
Ms. Parul Shukla,Adv.
Mr. E.C. Agrawala,AOR
Mr. P.S. Narasimha,Sr.Adv.
Mr. Arjun Krishnan, AOR
Mr. Ankuar Singh,Adv.
Ms. Neha Mishra,Adv.
Mr. Mukul Rohatgi,Sr.Adv.
Mr. Naval Chopra, Adv.
Mr Anuj Berry,Adv.
Mr. Aman Singh Sethi, Adv.
Mr. P S S Bhargava,Adv. Advocate
Ms. Anjali Kumar, Adv.
Mr. Shardul S Shroff,AOR
Dr. Abhishek Manu Singhvi,Sr.Adv.
Dr. Dhruv Mehta,Sr.Adv.
Mr. Ajit Warrier,Adv.
Mr. Naval Chopra,Adv.
Mr. Harman Singh Sandhu,Adv.
Mr. Angad Kochhar,Adv.
Mr. Aman Singh Sethi,Adv.
Ms. Nitika Dwivedi,Adv.
Ms. Tanvi Dubey,Adv.
Mr. Devansh Agarwal,Adv.
For Respondent(s) Mr. K.M. Nataraj,ASG
Mr. Atulesh Kumar,Adv.
Mr. Sharath Nambiar,Adv.
Mr. Vikas Bansal,Av.
Mr. Raj Bahadur Yadav, AOR
Mr. Ashwarya Sinha, AOR
Mr. Neeraj Shekhar, AOR
Mr. M. P. Devanath, AOR
Mr. Sahil Khanna,Adv.
Ms. Hemangini Dadwal,Adv.
Ms. Tanaya Sethi,Adv.
Ms. Shreya Singh,Adv.
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Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Vaibhav Chowkse,Adv.
Ms. Ela Bali,Adv.
Ms. Anupama Ng.,Adv.
Mr. Karun Sharma,Adv.
Ms. Ruchira Goel, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 16th September, 2020.
(MADHU BALA) (INDU KUMARI POKHRIYAL) AR-CUM-PS ASSISTANT REGISTRAR