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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in The Orissa Air (Prevention and Control of Pollution) Rules, 1983

(1)An application -received under Sub-section (2) of Section 21 of the Act for obtaining consent of the State Board for operating any industry shall be made to the Board in Form 1.