Bombay High Court
Chandani Realty Pvt. Ltd. And Anr vs Panchagani Giristhan Nagar Parishad ... on 5 December, 2023
Author: G.S. Patel
Bench: G.S. Patel
2023:BHC-AS:36215-DB 907-ASWP-14080-2023.DOC
Varsha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 14080 OF 2023
Chandni Reality Pvt Ltd & Anr ...Petitioners
Versus
Panchgani Giristan Nagar Parishad Through Its ...Respondents
Chief Officer & Ors
Mr Girish S Godbole, Senior Advocate, with Priyanka Kothari, i/b
Vinali Bhaidkar, for the Petitioners.
Digitally
Mr Vijay Patil, i/b Yogesh Patil, for Respondent No. 1.
signed by
VARSHA
VARSHA DEEPAK
Mr KB Dighe, Addl GP, with AA Alaspurkar, AGP, for the
DEEPAK GAIKWAD
GAIKWAD Date:
2023.12.06
Respondent-State
10:17:19
+0530
CORAM G.S. Patel &
Kamal Khata, JJ.
DATED: 5th December 2023
PC:-
1. On instructions, Ms Kothari seeks leave to withdraw the Petition but with liberty to make appropriate application to the Municipal Council in regard to the constructions in question including its user, proof and regularization/retention. Leave granted with liberty as prayed. All contentions are kept open.
(Kamal Khata, J) (G. S. Patel, J) Page 1 of 1 5th December 2023 ::: Uploaded on - 06/12/2023 ::: Downloaded on - 07/12/2023 04:33:30 :::