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Bombay High Court

Chandani Realty Pvt. Ltd. And Anr vs Panchagani Giristhan Nagar Parishad ... on 5 December, 2023

Author: G.S. Patel

Bench: G.S. Patel

2023:BHC-AS:36215-DB                                                         907-ASWP-14080-2023.DOC




                                                                                                        Varsha



                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CIVIL APPELLATE JURISDICTION
                                           WRIT PETITION NO. 14080 OF 2023


                         Chandni Reality Pvt Ltd & Anr                                     ...Petitioners
                               Versus
                         Panchgani Giristan Nagar Parishad Through Its                   ...Respondents
                         Chief Officer & Ors


                         Mr Girish S Godbole, Senior Advocate, with Priyanka Kothari, i/b
                              Vinali Bhaidkar, for the Petitioners.
           Digitally
                         Mr Vijay Patil, i/b Yogesh Patil, for Respondent No. 1.
           signed by
           VARSHA
   VARSHA DEEPAK
                         Mr KB Dighe, Addl GP, with AA Alaspurkar, AGP, for the
   DEEPAK GAIKWAD
   GAIKWAD Date:
           2023.12.06
                              Respondent-State
           10:17:19
           +0530




                                                       CORAM      G.S. Patel &
                                                                  Kamal Khata, JJ.
                                                       DATED:     5th December 2023
                         PC:-


1. On instructions, Ms Kothari seeks leave to withdraw the Petition but with liberty to make appropriate application to the Municipal Council in regard to the constructions in question including its user, proof and regularization/retention. Leave granted with liberty as prayed. All contentions are kept open.

                         (Kamal Khata, J)                                              (G. S. Patel, J)




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                                                         5th December 2023


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