Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 83] [Entire Act] NCT Delhi - Subsection Section 83(c) in The Delhi Land Revenue Act, 1954 (c)the formation of the record of rights or the preparation, signing, or attestation of any of the documents contained therein, or the preparation of the annual register.
