Madhya Pradesh High Court
President Shri Mahakaleshwar Mandir ... vs Sarika And 4 Ors. on 29 January, 2016
1
Writ Appeal No.37/2014
Writ Appeal No.44/2014
Writ Appeal No.45/2014
Writ Appeal No.46/2014
Writ Appeal No.47/2014
Writ Appeal No.54/2014
Writ Petition (PIL) No.5370/2015
29.01.2016
Shri Govind Purohit and Shri Rakesh Yadav, learned
counsel for the appellant.
Shri Pratyush Mishra, learned counsel for the
petitioner in Writ Petition No.5370/2015.
Shri Sunil Jain, learned Additional Advocate General
with Shri Pushyamitra Bhargava, learned Deputy Advocate
General for the respondent / State.
Shri Anand Bhatt, learned counsel for respondent Sarika d/o Omprakash Pandey.
Shri Pratyush Mishra, learned counsel for the petitioner prays for and is granted one week time to file rejoinder to the reply / return.
List the matter after a week.
(P.K. Jaiswal) (Jarat Kumar Jain)
Judge Judge
rcp