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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(u) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(u)"regulations" means a regulations made under section 54 and includes zoning and other regulations made as part of a development plan or town planning scheme;