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[Cites 0, Cited by 0] [Section 34A(8)] [Section 34A] [Entire Act]

State of Chattisgarh - Subsection

Section 34A(8)(e) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(e)to perform such other functions consistent with this Act within such time as the Commissioner, Higher Education or the Kuladhipati may, by an order in writing, require it to perform.