Supreme Court - Daily Orders
B.K. Jayamma vs B.K. Ramaiah on 24 April, 2024
Bench: C.T. Ravikumar, Aravind Kumar
ITEM NO.114 COURT NO.13 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 7910/2023
B.K. JAYAMMA & ANR. Appellant(s)
VERSUS
B.K. RAMAIAH & ORS. Respondent(s)
IA No. 23808/2023 - APPLICATION FOR VACATION OF INTERIM ORDER
IA No. 157372/2021 - EXEMPTION FROM FILING O.T.
IA No. 31620/2023 - VACATING STAY)
Date : 24-04-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Appellant(s) Mr. Narendra Kumar, AOR
For Respondent(s) Mr. Anand Varma, AOR
Mr. Vipin Nair, AOR
M/S. Nuli & Nuli, AOR
Mr. Nishant Verma, AOR
Mr. Amit J Sharma, Adv.
Mr. Sanjeev Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
This matter be placed before a Bench of which one of us (Aravind Kumar,J.) is not a member, after obtaining suitable orders from Hon’ble the Chief Justice of India.
(VARSHA MENDIRATTA) (MATHEW ABRAHAM)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
VARSHA MENDIRATTA
Date: 2024.04.25
16:32:15 IST
Reason: