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Supreme Court - Daily Orders

B.K. Jayamma vs B.K. Ramaiah on 24 April, 2024

Bench: C.T. Ravikumar, Aravind Kumar

     ITEM NO.114                                   COURT NO.13                     SECTION IV-A

                                     S U P R E M E C O U R T O F             I N D I A
                                             RECORD OF PROCEEDINGS

     Civil Appeal                   No(s).     7910/2023

     B.K. JAYAMMA & ANR.                                                          Appellant(s)

                                                           VERSUS

     B.K. RAMAIAH & ORS.                                                          Respondent(s)


         IA No. 23808/2023 - APPLICATION FOR VACATION OF INTERIM ORDER
         IA No. 157372/2021 - EXEMPTION FROM FILING O.T.
         IA No. 31620/2023 - VACATING STAY)

     Date : 24-04-2024 These matters were called on for hearing today.

     CORAM :                    HON'BLE MR. JUSTICE C.T. RAVIKUMAR
                                HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Appellant(s)                     Mr. Narendra Kumar, AOR

     For Respondent(s)                    Mr. Anand Varma, AOR
                                          Mr. Vipin Nair, AOR
                                          M/S. Nuli & Nuli, AOR

                                          Mr. Nishant Verma, AOR
                                          Mr. Amit J Sharma, Adv.
                                          Mr. Sanjeev Kumar, Adv.

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

This matter be placed before a Bench of which one of us (Aravind Kumar,J.) is not a member, after obtaining suitable orders from Hon’ble the Chief Justice of India.




     (VARSHA MENDIRATTA)                                                 (MATHEW ABRAHAM)
     COURT MASTER (SH)                                                   COURT MASTER (NSH)
Signature Not Verified

Digitally signed by
VARSHA MENDIRATTA
Date: 2024.04.25
16:32:15 IST
Reason: