Calcutta High Court
Waidhan Engineering & Industries Pvt. ... vs The Board Of Trustees For The Port Of ... on 4 March, 2010
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
AP No. 112 of 2008
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
WAIDHAN ENGINEERING & INDUSTRIES PVT. LTD.
Versus
THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA & ORS.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 4th March, 2010.
Appearance:
Mr. Aryak Dutt, Adv.
Mr. Niloy Sengupta, Adv.
The Court : Subject to the petitioner paying costs assessed at 100 GM, the time to file the affidavit-in-reply is extended by a fortnight.
The matter will appear in the monthly list of May, 2010.
(SANJIB BANERJEE, J.) bp.
A.R(C.R)