Section 113(6) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(6)Demand and Collection Register in , [B.P.S.] [Substituted by Notification No. 5846/I-A-270-61.] Form 3.[6A Certificate for recovery of [Gaon Sabha] [Added by Notification No. 1715/I-A-1042-1955, dated 20.03.1957.] dues in [B.P.S.] [Substituted by Notification No. 5846/I-A-270-61.] Form 3-A]