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State of Rajasthan - Section

Section 14 in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

14. Recognition to school

.— No school, other than a school established, owned or controlled by the Central Government, State Government or the local authority, shall be established or function without obtaining recognition under the Rajasthan Non-Government Educational Institutions Act, 1989 (Act No. 19 of 1992).