Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(xi) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993 (xi)"Framed buildings" means a building in which the loads either dead or live are carried by timber, steel or reinforced concrete framing;
