Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 103 in Orissa Municipal Rules, 1953 103. The last payment of an employee's pay never be paid until it has been ascertained that there are no demands outstanding against him. A certificate to this effect signed by the Executive Officer, shall be attached to such bill.
