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[Cites 0, Cited by 1] [Section 30(2)] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(2)(b) in The Gujarat Co-Operative Societies Act, 1961

(b)the transfer or charge is made to the society, or to a member of the society, or to a person whose application for membership has been accepted by the society; and