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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(s) in The Oil Mines Regulations, 2017

(s)"contractor" means an individual, association of individuals, company, firm, local authority or local body who on contract basis provides for the services or operations in an oil mine, and includes a sub-contractor;