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National Consumer Disputes Redressal

The C.E.O. & Director, Sahara India Life ... vs Rayani Ramanjaneyulu on 11 December, 2015

          NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION  NEW DELHI          MISCELLANEOUS APPLICATION NO. 612 OF 2015       IN  
RP/1117/2014        1. THE C.E.O. & DIRECTOR, SAHARA INDIA LIFE INSURANCE COMPANY LTD. & ANR. ...........Appellants(s)  Versus        1. RAYANI RAMANJANEYULU ...........Respondent(s) 

BEFORE:     HON'BLE MR. JUSTICE J.M. MALIK, PRESIDING MEMBER   HON'BLE DR. S.M. KANTIKAR, MEMBER For the Appellant : Mr. Yashpreet Singh, Advocate For the Respondent :

Dated : 11 Dec 2015 ORDER            The amount deposited by the judgment debtor be paid to the decree holder. Copy of this order be given dasti to the respondent.

  ......................J J.M. MALIK PRESIDING MEMBER ...................... DR. S.M. KANTIKAR MEMBER