National Consumer Disputes Redressal
The C.E.O. & Director, Sahara India Life ... vs Rayani Ramanjaneyulu on 11 December, 2015
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI MISCELLANEOUS APPLICATION NO. 612 OF 2015 IN RP/1117/2014 1. THE C.E.O. & DIRECTOR, SAHARA INDIA LIFE INSURANCE COMPANY LTD. & ANR. ...........Appellants(s) Versus 1. RAYANI RAMANJANEYULU ...........Respondent(s)
BEFORE: HON'BLE MR. JUSTICE J.M. MALIK, PRESIDING MEMBER HON'BLE DR. S.M. KANTIKAR, MEMBER For the Appellant : Mr. Yashpreet Singh, Advocate For the Respondent :
Dated : 11 Dec 2015 ORDER The amount deposited by the judgment debtor be paid to the decree holder. Copy of this order be given dasti to the respondent.
......................J J.M. MALIK PRESIDING MEMBER ...................... DR. S.M. KANTIKAR MEMBER