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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Maharashtra - Subsection

Section 45(4) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(4)The voter, after making a tendered ballot paper in the polling compartment and folding it, shall, instead of putting into the ballot box, give it to the Presiding Officer, who shall place it in a cover specially kept for the purpose.